Madhya Pradesh High Court
The State Of Madhya Pradesh vs Mohammad Aslam Khan @ Rashid on 31 March, 2016
MCRC-2910-2016 (THE STA TE 0F IMADH YA PRADESH Vs MOHAMMAD ASLAM KHAN @ RASHID) 31-03-2016 Shri Kamal Jain, P.P. forthe applicant/State. Shri Rajmani Bansal, Advocate for the respondent.
For leave to appeal, record of the trial Court be called for within four weeks. List thereafter. (M.K. MUDGAL) JUDGE