Punjab-Haryana High Court
Dilbagh Rai And Others vs State Of Haryana And Another on 23 December, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No.3176 of 1992
Date of Decision: 23.12.2008
Dilbagh Rai and others
..Appellants.
Vs.
State of Haryana and another
..Respondents.
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Mr.C.B.Goel, Advocate for the appellants.
Ms.Mamta Singla Talwar, AAG Haryana for the respondents.
RAKESH KUMAR JAIN, J.
For order see separate detailed order passed in RFA No.1395- 1992 titled as Smt.Nirmal and others Vs. The State of Haryana and another.
(Rakesh Kumar Jain) 23.12.2008 Judge Meenu