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[Cites 0, Cited by 0] [Section 47A(2)] [Section 47A] [Entire Act]

State of Gujarat - Subsection

Section 47A(2)(a) in The Gujarat Municipalities Act, 1963

(a)regulating the mode of recruitment by holding examinations or otherwise, including provision for the absorption in municipal service constituted under this section, or otherwise, of persons already working under any municipality;