Himachal Pradesh High Court
Inderpal Singh vs . Hpu And Ors on 18 May, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Inderpal Singh vs. HPU and Ors CWP No.2915 of 2023 .
18.05.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Shourya Sharma, Advocate, for respondent No.1.
Mr. Paras Dhaulta, Advocate, vice Mr. Sunil Mohan Goel, Advocate, for respondent No.4.
CWP No.2915 of 2023 & CMP No. 5766 of 2023 Notice. Mr. Shourya Sharma, Advocate, and Mr. Paras Dhaulta, Advocate, appearing vice on behalf of Mr. Sunil Mohan Goel, Advocate, waive service of notice on behalf of respondent No.1 and for respondent No.4, respectively.
Reply be filed within four weeks.
Issue notice to respondents No. 2 and 3returnable for 22nd June, 2023 on taking steps within four days.
CMP No.5767 of 2023The application is allowed and disposed of with a direction to the applicant to file English Translation of Hindi Documents within a period of two weeks from today.
(Tarlok Singh Chauhan) Acting Chief Justice (Satyen Vaidya) Judge 18th May, 2023 (himani) ::: Downloaded on - 18/05/2023 20:32:49 :::CIS