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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(a) in Rajasthan Water Resources Regulatory Act, 2012

(a)the Chairperson shall be a person who has sufficient experience at Policy Planning and Strategic Management level in water sector or is a renowned expert in the field of Water Management;