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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(4)Probation period of an officer or employee shall be liable to be extended within the permissible limits to the extent of extraordinary leave availed by him or if in the opinion of Appointing Authority his performance was dissatisfactory during probation.