Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(xxvi) in The Kadi Sarva Vishwavidyalaya Act, 2007 (xxvi)to create academic, technical, administrative, ministerial and other posts, to prescribe qualifications therefor and to make appointments thereto;
