Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(e)"Director" means the Director of Education (Higher Education) includes Joint Director of Education or Deputy Director of Education authorised by him;