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State of Maharashtra - Section

Section 24 in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

24. Working standards may be used for verifying correctness of weights and measures used in market area or market.

- The working standards in the custody of Inspectors under the Bombay Weights and Measures (Enforcement) Act, 1958 shall be available for verifying the correctness of commercial weights and measures used in marketing of declared agricultural produce in any market area or market therein.