Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 21] [Entire Act] Union of India - Subsection Section 21(1) in The Advocates Act, 1961 (1)Where the date of seniority of two or more persons is the same, the one senior in age shall be reckoned as senior to the other.
