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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Tamilnadu - Subsection

Section 120(1) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(1)Every employer undertaking any excavation or tunneling work shall appoint a project engineer for safe operation of such projects of such excavation or tunneling Work for which such engineer is appointed.