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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(i) in Intelligent Network Services in Multi Operator and Multi Network Scenario Regulations, 2006

(i)Network architecture wherein the SSP of originating access provider connects to the SCP of the interconnecting operator over CCS-7 link for authentication and other purposes has a number of technological pitfalls, integrating SSPs based on different technologies within existing SCPs is a difficult task.