Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(2) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (2)The application referred to in sub-rule (1) shall be made within one month from the date of publication of the notification under section 18(1).
