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[Cites 0, Cited by 0] [Section 321] [Entire Act]

Union of India - Subsection

Section 321(5) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(5)"V.G.*" shall be regarded as equivalent to "V.G." for all purposes which entail consideration of character the asterisk being placed against the award to ensure that no sailor receives such special consideration more than once during his service.