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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Sikkim - Subsection

Section 88(2) in Sikkim Co-Operative Societies Act, 1978

(2)to serve as an apex bank for the co-operative societies and 'to provide all types of financial accommodation, including short, medium and long-term loans for all kinds of economic activities, including agriculture and allied activities, industry, trade and commerce, to Cooperative societies as well as to other persons including firms, companies or other corporate bodies;