Section 21(1) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
(1)The Dean of the Student Welfare shall be a whole-time salaried officer of the Vishwa Vidyalaya and shall be appointed by the Vice-Chancellor with the prior approval of the Board in accordance with the Statutes. His emoluments and conditions of service shall be such as may be prescribed by the Statutes.
