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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(f) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(f)In case the person is found guilty of misappropriation fails to repay the amounts, action as per the Revenue Recovery Act, 1958 shall be taken for recovery of the amounts. Such process shall be completed within 6 months from the date of Exit Conference.