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Union of India - Section

Section 9 in The Recognition Of Zoo Rules, 1992

9. [

For the purposes of deciding standards and norms for recognition of zoos and monitoring and evaluating their performance, the zoos, on the basis of number of animals, species, endangered species and number of animals of endangered species exhibited, shall be classified into four categories as specified below:-
Category ofthe zoo Large Medium Small Mini
Number of animalexhibited More than 750 500-750 200-499 Less than 200
Number of speciesexhibited More than 75 50-75 20-49 Less than 20
Number of endangeredspecies exhibited More than 15 10-15 5-9 -
Number of animals ofendangered speciesexhibited More than 150 100-149 50-99 -]
][9-A.Central Zoo Authority may allow a mini zoo to keep animals of endangered species subject to the condition prescribed by it with regard to health, care, facilities and upkeep of animals including deployment of supervisory level staff including veterianarian.]