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[Cites 0, Cited by 0] [Section 43(11)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(11)(c) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(c)furnishes or causes to be furnished to the Assistant Commissioner, any particulars which are false and which he either know or believe; to be false does not believe to be true;