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State of Madhya Pradesh - Section

Section 9 in The M.P. Highway Rules, 1939

9.

(1)No person shall cause the water of any privy or any matter offensive or deleterious to health, to flow or to be kept on any Government road or place.
(2)No latrine shall be constructed on the side of any Government road or place without a proper screen and no night-soil shall be deposited on the side of such road or place.