Supreme Court - Daily Orders
M/S N.N. Global Mercantile Private ... vs M/S Indo Unique Flame Ltd. on 7 December, 2022
Bench: K.M. Joseph, Ajay Rastogi, Aniruddha Bose, Hrishikesh Roy, C.T. Ravikumar
ITEM NO.502 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3802-3803/2020
M/S N.N. GLOBAL MERCANTILE PRIVATE LIMITED Appellant(s)
VERSUS
M/S INDO UNIQUE FLAME LTD. & ORS. Respondent(s)
([ TO GO BEFORE FIVE HON'BLE JUDGES ][MR. GOURAB BANERJEE APPOINTED
AS AMICUS CURIAE VIDE ORDER DATED 29.09.2022]
IA No. 185816/2022 - INTERVENTION APPLICATION
IA No. 152125/2022 - INTERVENTION APPLICATION
IA No. 72141/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 07-12-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
Mr. Gourab Banerjee, Sr. Adv. (Amicus Curiae)
For Appellant(s) Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) Ms. Charu Ambwani, AOR
Mr. Sanjay Kapur, AOR
Mr. Alok Tripathi, AOR
Mr. Puneet Singh Bindra, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 17th of January, 2023. (JAGDISH KUMAR) Signature Not Verified (MATHEW ABRAHAM) COURT MASTER (SH) Digitally signed by Jagdish Kumar Date: 2022.12.08 COURT MASTER (NSH) 18:32:16 IST Reason: