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[Cites 0, Cited by 128] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(6) in The National Council For Teacher Education Act, 1993

(6)Every examining body shall, on receipt of the order under sub-section (4),¬-
(a)grant affiliation to the institution, where recognition has been granted; or
(b)cancel the affiliation of the institution, where recognition has been refused.