Delhi High Court - Orders
Yashpal Singh Aulakh & Anr vs Union Of India & Anr on 25 November, 2021
Author: Yashwant Varma
Bench: Yashwant Varma
$~ 29(SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13252/2021 & CM APPL. 41840/2021 (For Stay)
CM APPL. 41841/2021 (For Exemption)
YASHPAL SINGH AULAKH & ANR. ..... Petitioner
Through: Mr. Himanshu Harbola, Adv.
versus
UNION OF INDIA & ANR. ..... Respondent
Through: Mr. Awadesh Kumar Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 25.11.2021 Learned counsel for the petitioner prays for liberty to withdraw this writ petition. Ordered accordingly.
The petition along with pending applications is dismissed as withdrawn.
YASHWANT VARMA, J.
NOVEMBER 25, 2021/neha Signature Not Verified Digitally Signed By:BHAWNA Signing Date:26.11.2021 18:02:43