Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270] [Entire Act] State of Maharashtra - Subsection Section 270(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (c)the manner in which works and development schemes may be executed and inspected and payments made in respect of such works and schemes.
