Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 43 in The Tamil Nadu Borstal Schools Rules, 1938 43. [ [Substituted by G.O. Ms. No. 759, Home, dated 23-3-1954.] All adolescent offenders committed to a Borstal School shall be sent to the Borstal School, Palayankottai in irrespective of their languages.]
