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[Cites 0, Cited by 7] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2) in The Punjab Town Improvement Act, 1922

(2)Such trust may, if it is of opinion that it is expedient and for the public advantage to promote and control the development of and to provide for the expansion of a municipality in any locality adjacent thereto, within the local area of such trust prepare "an expansion scheme".