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Madhya Pradesh High Court

Shubham vs Department Of Personnel And Gad on 26 June, 2018

HIGH COURT OF MADHYA PRADESH WP 2962/18, COMP 28/14, MCRC 23686/18, SA 1397/18, MA 2606/18, WP 12960/18, 13308/18, 13661/18, MA 2430/13, SA 330/16, 401/16, 411/16, 429/16, WP 5535/17, SA 813/18, MA 2337/18, WP 9686/18, 8594/11, 3902/16, CONC 460/16, WP 9545/13, 3798/17, 3933/14, 6386/14, SA 22/15, WP 1322/15, 2027/15, 2436/15, 2682/15, 3090/15, 4672/15, 5738/15, 6735/15, 7024/15, 7599/15, 8129/15, MCC 87/16, WP 934/16, FA 1035/16, WP 1473/16, MA 1506/16, WP 2020/16, 2476/16, 2904/16, 3543/16, 4120/16, 4502/16, 4934/16, 5400/16, 5732/16, 5853/16, 5997/16, 6105/16, 6240/16, 6431/16, 6536/16, 6646/16, 6861/16, 6883/16, 6951/16, 7156/16, 7202/16, 7479/16, 7677/16, 7730/16, 9542/18, MA 190/17, MCC 232/17, MA 356/17, CONC 461/17, MP 1147/17, WP 5467/17, CR 49/18, MP 635/18, CONC 709/18, WP 7373/18, 9272/18, SA 568/98, 37/2000, FA 353/01, SA 209/02, FA 145/04, 550/04, SA 1489/05, FA 131/06, 201/07, WP 12045/12, MA 132/14, SA 570/14, WP 6135/15, SA 60/16, MA 143/16, FA 404/16, MA 2289/16, 384/17, 785/17, 991/17, FA 1043/17, 1091/17, MA 1166/17, SA 1790/17, MA 2606/17, CR 65/18, FA 253/18, 365/18, 426/18, MA 666/18, SA 735/18, FA 815/18, 848/18, MA 884/18, 1460/18, 1920/18, 1731/18, 2310/18, WP 9666/18, CONC 1684/18, WP 13699/18 AND MA 860/15 Indore, Dated: 26/6/2018 None present for the parties since the Lawyers are abstaining from work on account of the call given by the Advocates Bar Association.

Adjourned.

(Prakash Shrivastava) Judge krjoshi Digitally signed by KHEMRAJ JOSHI Date: 2018.06.26 15:33:51 +05'30'