Allahabad High Court
Gram Panchayat Raipur Sadat vs State Of U.P. & Others on 5 August, 2010
Bench: Vijay Manohar Sahai, Jayashree Tiwari
Court No. - 9 Case :- WRIT - C No. - 6469 of 2008 Petitioner :- Gram Panchayat Raipur Sadat Respondent :- State Of U.P. & Others Petitioner Counsel :- Mukhtar Alam Respondent Counsel :- C.S.C. Hon'ble Vijay Manohar Sahai,J.
Hon'ble Mrs. Jayashree Tiwari,J.
We have heard Sri Mukhtar Alam, learned counsel for the petitioner and learned standing counsel appearing for the respondents.
Sri Mukhtar Alam, learned counsel for the petitioner states that this writ petition has become infructuous by efflux of time.
Accordingly, the writ petition is dismissed as infructuous.
Order Date :- 5.8.2010 SC