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State of Odisha - Section

Section 76 in Grama Panchayats Rules, 1968

76.

From the information furnished by the Recorders, the Grama Panchayat Secretary shall register births, deaths, marriages and epidemic diseases in the registers to be maintained in forms specified below:Births in Form No. 8.Deaths in Form No. 9.Marriages in Form Mo. 10.Epidemic diseases in Form No. 13.