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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Jharkhand - Subsection

Section 93(1)(e) in Jharkhand Panchayat Raj Act, 2001

(e)Sanitation tax at the places where provision for sanitation of private latrines, urinals and cesspits within its jurisdiction is made by a Gram Panchayat;