Himachal Pradesh High Court
Harvant Singh Cheema vs . Raj Cheema on 24 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Harvant Singh Cheema Vs. Raj Cheema CMPMO No. 46/2022 .
24.02.2022 Present: Mr. Vipin Pandit, Advocate, for the petitioner.
CMPMO No. 46/2022Issue notice to the respondent returnable for 24th March, 2022, on taking steps within two days.
CMP No. 1618/2022Notice in the aforesaid terms.
Heard. As the petition is pending adjudication, to avoid multiplicity of litigation it is ordered that the proceedings pending before the learned Court below will remain stayed, till the next date of hearing.
Copy dasti.
(Chander Bhusan Barowalia) Judge 24th February, 2022 (raman) ::: Downloaded on - 25/02/2022 20:11:58 :::CIS