Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 3] [Entire Act] Bombay Presidency - Subsection Section 3(1) in The Bombay Provincial Municipal Corporations Act, 1949 (1)"absorbing local authority" means the local authority in the area under whose jurisdiction an area is included under '[clause (2) of article 243Q of Constitution of India];
