Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 50] [Article 156] [Constitution]

Constitution Subarticle

Article 156(1) in Constitution of India

(1)The Governor shall hold office during the pleasure of the President.