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[Cites 0, Cited by 0] [Section 101(7)] [Section 101] [Entire Act]

State of Maharashtra - Subsection

Section 101(7)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)Save in an emergency, no sum shall be expended by or on behalf of any Council unless such sum is included in the budget for the time being in force.