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[Cites 0, Cited by 0] [Section 180(15)] [Section 180] [Entire Act]

State of Punjab - Subsection

Section 180(15)(a) in The Punjab Panchayati Raj Act, 1994

(a)establishment and maintenance of hospitals, primary health centres and dispensaries (except medical college hospitals, T.B. Sanitoriums, leprosy hospitals and mental hospitals) ;