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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(2)(b) in Rajasthan Factories Rules, 1951

(b)The height of every room in the building shall be not less than [3.75 metres] [Substituted by No. 1, dated 24.3.1979.] from floor level to the lowest part of the roof and there shall be at least [1.1 sq. metres] [Substituted by No.1, dated 24.3.1979.] of floor area for every person employed: Provided that (i) workers who habitually go home for their meals during the rest periods may be excluded in calculating the number of workers to be accommodated, and (ii) in the case of factories in existence at the date of commencement of the Act, where it is impracticable, owing to lack of space to provide 12 square feet of floor area for each person, such reduce floor area per person shall be provided as may be approved in writing by the Chief Inspector.