Allahabad High Court
State Of U.P. Thru' D.M. Kushi Nagar vs Anil Kumar Jaiswal & Another on 9 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 74 of 2013 Appellant :- State Of U.P. Thru' D.M. Kushi Nagar Respondent :- Anil Kumar Jaiswal & Another Counsel for Appellant :- A.G.A. Hon'ble Akhtar Husain Khan,J.
Counter affidavit filed today by respondent nos. 1 and 2 against application moved under Section 5 of the Indian Limitation Act which is taken on record.
Learned A.G.A. prayed for time to file rejoinder affidavit.
A week time is allowed for filing rejoinder affidavit.
List on 3.12.2014 for hearing showing the name of Shri M.P. Tripathi and Shri Sanjeev Singh as cousnel for respondents.
Order Date :- 9.10.2014 RU