Andhra Pradesh High Court - Amravati
K.Bapiraju, vs The State Of Andhra Pradesh, on 9 September, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.30958 of 2015
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE 09.09.2022 NV, J At request of the learned counsel for the petitioner(s), for getting instructions, list the matter on 13.09.2022.
_________ NV, J BSP