Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3)(d) in Gujarat State Disaster Management Act, 2003

(d)provide such assistance to the Authority, the Commissioner and the Collector and take such other steps as may be necessary for disaster management.