Delhi High Court - Orders
Arun Kumar Bagla vs M/S Scj Plastics Ltd on 3 November, 2023
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019
ARUN KUMAR BAGLA ..... Petitioner
Through: Mr. Rohit Priya Ranjan, Advocate.
versus
M/S SCJ PLASTICS LTD ..... Respondent
Through: Ms. Smita Maan, Advocate (through
VC)
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 03.11.2023 The matter could not be taken up for hearing in view of Full Bench in post lunch session.
List on 5th March, 2024.
Till then, interim order to continue.
RAJNISH BHATNAGAR, J NOVEMBER 3, 2023/ib This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2023 at 20:49:24