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Delhi High Court - Orders

Arun Kumar Bagla vs M/S Scj Plastics Ltd on 3 November, 2023

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                                    $~40
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(CRL) 2165/2019 & CRL.M.A. 32848/2019
                                                ARUN KUMAR BAGLA                                                                  ..... Petitioner
                                                                                      Through:                 Mr. Rohit Priya Ranjan, Advocate.

                                                                                      versus

                                                M/S SCJ PLASTICS LTD                                                              ..... Respondent
                                                                                      Through:                 Ms. Smita Maan, Advocate (through
                                                                                                               VC)

                                                CORAM:
                                                HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                                  ORDER

% 03.11.2023 The matter could not be taken up for hearing in view of Full Bench in post lunch session.

List on 5th March, 2024.

Till then, interim order to continue.

RAJNISH BHATNAGAR, J NOVEMBER 3, 2023/ib This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/11/2023 at 20:49:24