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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Bengal Presidency - Subsection

Section 46(h) in Police Regulations, Bengal , 1943

(h)He shall see any mufassil diaries that the Circle Inspector forwards to him as being of special interest and all case diaries of special and misconduct report cases, which he shall scrutinise carefully. He is at liberty, and is expected, at his discretion to call for diaries in any other cases.