Calcutta High Court (Appellete Side)
Sukumar Das & Anr vs Bholanath Shil & Anr on 4 April, 2016
1 22 04.04.2016
CHC Court No.27 C.R.R. 2427 of 2013 Sukumar Das & anr.
Vs. Bholanath Shil & anr.
Mr. Mrinal Kanti Biswas ...for the petitioners Learned counsel for the petitioners files affidavit-of- service showing service of notice upon the opposite parties in the year 2013.
No one appears for the opposite parties. Petitioners are directed to serve notice afresh on the opposite parties and file affidavit-of-service on 20th April, 2016 when this case will be listed under the heading "For Orders".
(Sankar Acharyya, J.) 2