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[Cites 0, Cited by 2] [Section 66] [Entire Act]

State of Gujarat - Subsection

Section 66(8) in The Gujarat Provincial Municipal Corporations Act, 1949

(8)[ urban Forestry, protection of the environment and promotion of ecological aspects. [Clauses (8) , (8A) and (8B) were substituted for clause (8) by Gujarat 16 of 1993, Section 15.]