Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Sikkim - Subsection Section 103(3) in Sikkim Panchayat Act, 1993 (3)The Governor shall, when so requested by the State Election Commission, make available to the functions conferred on it under sub-section(1).
