Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Union of India - Subsection Section 30(1) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019 (1)Return on equity shall be computed in rupee terms, on the equity base determined in accordance with Regulation 18 of these regulations.
