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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(3)(i) in Maharashtra Industrial Development Act, 1961

(i)where the land affected is a street, bridge, drain or tunnel, comply mutatis mutandis with the relevant provisions of the Gas Companies Act, 1863, notwithstanding the fact that the Act is not in force in the area or that the State Government has not issued a notification extending such provisions to such land,