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[Cites 0, Cited by 0] [Section 47(15)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(15)(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)[x x x] [Omitted by Notification No. 25-18-97-PWC-IV, dated 28-11-1997, (w.e.f. 20-5-1997).]