Himachal Pradesh High Court
National Insurance Co. Ltd. vs . Smt. Dikit on 6 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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National Insurance Co. Ltd. vs. Smt. Dikit Angmo & ors.
FAO(MVA) No.419 of 2018 06.04.2023 Present: Ms. Devyani Sharma, Senior Advocate with Mr. Anirudh Sharma, Advocate, for the appellant.
Mr. B.S. None for respondents No.1 to 5.
Thakur, learned Advocate, is representing respondents No.1 to 5, however, his name is not reflected in the cause list.
Registry is directed to reflect the name of Mr. B.S. Thakur, learned Advocate, for respondents No.1 to 5 in the cause list henceforth.
As prayed, list after two weeks.
( Sushil Kukreja ) Judge 6th April, 2023 (reena) ::: Downloaded on - 06/04/2023 20:35:22 :::CIS