Section 2(z) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010
(z)"State Government" means the State Government of West Bengal;(za)"trade practice" in relation to a clinical establishment means any practice relating to the provision of services by a clinical establishment, and includes -(i)anything done by the clinical establishment which controls or affects the price charged for services rendered by the clinical establishment, or the method of providing services by the clinical establishment;(ii)a single or isolated action of any person in relation to any trade.
