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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(1)(d) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(d)medical reports of all the members of the family residing in the premises should be obtained including checks on Human Immuno Deficiency Virus (HIV), Tuberculosis(TB) and Hepatitis B, to determine that they are medically fit;